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State of Tamilnadu - Section

Section 71 in Regulations of the Tamil Nadu Agricultural University

71. A lump sum travel grant at the following rates shall be paid to cover the packing, loading and unpacking charges at either end as well as the unquantifiable expense in consequence of transfer whatever the mode of travel.

Grade of employees If the new station is within 60 Kilometres If the new station is beyond 60 Kms.
Grade I Rs. 200 Rs. 300
Grade II and III Rs. 150 Rs. 225
Grade IV and V Rs. 100 Rs. 150
Grade VI Rs. 30 Rs. 50
(2)The lump sum travel grant may be allowed 50 p£r cent of the rates prescribed if the employee does not bring his personal effect .
(3)The lump sum travel grant may be allowed if the distance between the old and the new station exceeds eight kilometers. This will not apply in case of transfer within the city, municipal and corporation limits.