Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 59 in THE ADMINISTRATOR GENERAL’S ACT, 1913 59. Saving of provisions Registration Act, 1908.– Nothing in this Act shall be deemed to affect the provisions of the Registration Act, 1908 (XVI of 1908).
