Supreme Court - Daily Orders
Pyari Bai (D) Thr Lrs vs Jagannath Singh . on 21 August, 2017
Bench: Arun Mishra, Navin Sinha
ITEM NO.15 COURT NO.10 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C ) D. No(s).
24046/2015
(Arising out of impugned final judgment and order dated 25-02-2015
in SA No. 1260/1999 passed by the High Court of M.P. at Jabalpur)
PYARI BAI (D) THR LRS Petitioner(s)
VERSUS
JAGANNATH SINGH & ORS. Respondent(s)
Date : 21-08-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Sanjay Kumar Visen, AOR
For Respondent(s) Ms. A. Bhati, Adv.
Mr. Santosh Kumar, Adv.
Ms. A. Prasad, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
No case for interference with the impugned judgment is made out. Accordingly, the Special leave petition is dismissed.
Pending application, if any shall stand disposed of.
(NEELAM GULATI) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by NEELAM GULATI Date: 2017.08.22 17:02:33 IST Reason: