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Supreme Court - Daily Orders

Pyari Bai (D) Thr Lrs vs Jagannath Singh . on 21 August, 2017

Bench: Arun Mishra, Navin Sinha

     ITEM NO.15                              COURT NO.10                    SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C ) D.                      No(s).
     24046/2015

     (Arising out of impugned final judgment and order dated 25-02-2015
     in SA No. 1260/1999 passed by the High Court of M.P. at Jabalpur)

     PYARI BAI (D) THR LRS                                                  Petitioner(s)

                                                    VERSUS

     JAGANNATH SINGH & ORS.                                            Respondent(s)



     Date : 21-08-2017 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ARUN MISHRA
                             HON'BLE MR. JUSTICE NAVIN SINHA


     For Petitioner(s)                 Mr. Sanjay Kumar Visen, AOR

     For Respondent(s)                 Ms. A. Bhati, Adv.
                                        Mr. Santosh Kumar, Adv.
                                        Ms. A. Prasad, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

No case for interference with the impugned judgment is made out. Accordingly, the Special leave petition is dismissed.

Pending application, if any shall stand disposed of.

(NEELAM GULATI) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by NEELAM GULATI Date: 2017.08.22 17:02:33 IST Reason: