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Chattisgarh High Court

M/S Rayalseema Con. ... vs State Of Chhattisgarh And Ors on 18 November, 2022

             HIGH COURT OF CHHATTISGARH, BILASPUR

                                Order Sheet

                          WPT No. 5682 of 2011

   M/s Orrisa Concrete Pvt. Ltd. Versus State of Chhattisgarh and Others

                                     with

             WPT No. 74 of 2012 and WPT No. 7093 of 2011



18.11.2022

List this case after six weeks.

Sd/-

(Arvind Singh Chandel) Judge Saurabh