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State of Rajasthan - Section

Section 67 in The Rajasthan Revenue Courts Manual, 1956

67. Affidavit to accompany an application for production of a public record.

- When a party requires tire production of a public record, the application shall, unless the court otherwise directs, be accompanied by an affidavit showing how the party requiring the record has satisfied himself that it is material to the suit and why a certified copy of the document cannot be produced or will not serve the purpose.