Section 73(2) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly
(2)The other members of a Select Committee on a Bill shall be appointed by the Assembly when a motion that the Bill be referred to a Select Committee is made. The number of such other members so appointed shall not without the leave of the Assembly [exceed twelve] [Substituted vide Orissa Gazette Extraordinary No. 376/4-3-1993-Notification No. 5579-L.A./ 4.3.1993.].
