Madras High Court
G. Murugesan vs The Secretary To Government on 13 December, 2022
Author: N. Sathish Kumar
Bench: N. Sathish Kumar
Writ Petition No.23800 of 2008
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated: 13/12/2022
CORAM
THE HONOURABLE MR.JUSTICE N. SATHISH KUMAR
Writ Petition No.23800 of 2008
and
W.M.P.No.10283 of 2022
G. Murugesan ... Petitioner
Vs
1. The Secretary to Government
Rural Development
Secretariat, Fort St George
Chennai 9.
2. The Director
Rural Development and Panchayat Raj
(N.R.G.S)
Saidapet
Chennai 15.
3. The Panchayat Inspector
-cum-The District Collector
Thanjavur.
4. The Project Officer
District Rural Development Agency
Thanjavur Collectorate
Thanjavur.
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Writ Petition No.23800 of 2008
5. The Assistant Director
Rural Development (Village Panchayat)
Panagal Buildings
Thanjavur.
6. The Block Development Officer
(Rural Panchayat)
Panagal Buildings
Thanjavur.
7. The Principal Secretary to Government
and the Commissioner of Stationery & Printing
Government of Tamil Nadu
Chennai. ... Respondents
PRAYER : Petition filed under Article 226 of the Constitution of India
praying for the issuance of a writ of certiorarified mandamus to call for the
entire records of the third respondent in Na.Ka.No.209/2007/A3 dated
2/9/2008 and quash the same and consequently, cancel the Notification dated
27/8/2008 in Tamil Nadu Government Gazette in part VI-Section 2 in page
No.485 in VI(2)/657/2008 in Na.Ka.No.209/2008/A3 dated 8/8/2008.
For Petitioner ... Mr.B.Eswaran
For respondents ... Mr.Naveen Kumar
Government Advocate
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Writ Petition No.23800 of 2008
ORDER
This writ petition has been filed to direct the respondents 1 to 3 to conduct reelection afresh to the third respondent Village Panchayat in accordance with law.
2. Today, when the matter is taken up for hearing, the learned counsel appearing for the petitioner submitted that nothing survives for further adjudication in the matter, since the prayer sought for by the petitioner has become infructuous and he has also made an endorsement to that effect.
3. In view of the above, this writ petition is dismissed as infructuous.
No costs. Consequently, the connected Miscellaneous Petition is closed.
13/12/2022 Index : Yes / No Internet: Yes Speaking/non speaking order mvs.
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To
1. The Secretary to Government Rural Development, Secretariat, Fort St George, Chennai 9.
2. The Director Rural Development and Panchayat Raj (N.R.G.S) Saidapet, Chennai 15.
3. The Panchayat Inspector-cum-The District Collector Thanjavur.
4. The Project Officer, District Rural Development Agency Thanjavur Collectorate, Thanjavur.
5. The Assistant Director, Rural Development (Village Panchayat) Panagal Buildings, Thanjavur.
6. The Block Development Officer (Rural Panchayat) Panagal Buildings Thanjavur.
7. The Principal Secretary to Government and the Commissioner of Stationery & Printing Government of Tamil Nadu Chennai.
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