Bombay High Court
Rakesh Brijmohan Agrawal vs Transcon Skycity Private Limited ... on 12 February, 2026
Author: Abhay Ahuja
Bench: Abhay Ahuja
56-IA-3925-2025.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed
ORDINARY ORIGINAL CIVIL JURISDICTION
by KANCHAN
KANCHAN PRASHANT
PRASHANT DHURI
INTERIM APPLICATION NO. 3925 OF 2025
DHURI Date:
2026.02.13
11:24:41 +0530
IN
SUIT NO. 86 OF 2024
Rakesh Brijmohan Agrawal ... Applicant
Versus
Transcon Skycity Private Limited ... Respondent
WITH
INTERIM APPLICATION NO. 4768 OF 2025
INTERIM APPLICATION NO. 4759 OF 2025
IN
SUIT NO. 86 OF 2024
............
Ms. Aneesa Cheema alongwith Ms. Shreema Doshi and Ms. Sharanya
Mahimtura instructed by Lexicon Law Partners, Advocate for the
Plaintiff.
Mr. Yash Momaya alongwith Ms. Nupur Desai and Mr. Dhir Pandit
instructed by IC Legal, Advocate for the Defendant.
............
CORAM : ABHAY AHUJA, J.
DATE : 12 FEBRUARY 2026
P.C. :
1. Both the learned Counsel appearing in the matter submit that this matter be listed on 26th March 2026 when the connected matters are listed.
2. List on 26th March 2026 alongwith Suit No.81 of 2024.
3. Registry to accept the affidavits in reply/rejoinder.
(ABHAY AHUJA, J.) Kanchan Dhuri 1/1 ::: Uploaded on - 13/02/2026 ::: Downloaded on - 13/02/2026 22:28:58 :::