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Gujarat State Disaster Management ... vs M/S Aska Equipments Ltd on 9 February, 2024

     ITEM NO.15                               COURT NO.1                          SECTION X

                                 S U P R E M E C O U R T O F              I N D I A
                                         RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CIVIL) Diary No(s).4861/2024

     (Arising out of impugned final judgment and order dated 17-10-2023
     in MCC No. 04/2023 passed by the High Court of Uttarakhand at
     Nainital)

     GUJARAT STATE DISASTER MANAGEMENT AUTHORITY                                   Petitioner(s)

                                                       VERSUS

     M/S ASKA EQUIPMENTS LTD                                                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.27648/2024-CONDONATION OF DELAY
     IN FILING and IA No.27650/2024-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.27651/2024-EXEMPTION FROM FILING O.T.
     and    IA     No.27652/2024-PERMISSION   TO     FILE    ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 09-02-2024 This petition was called on for hearing today.

     CORAM :
                          HON'BLE THE CHIEF JUSTICE
                          HON'BLE MR. JUSTICE MANOJ MISRA
                          HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA

     For Petitioner(s)                 Mr. Huzefa Ahmadi, Sr. Adv.
                                       Mr. Ajay Kumar, AOR
                                       Mr. Pinakin Raval, Adv.
                                       Mr. Prakash Sinha, Adv.
                                       Mr. Avinish Kumar Saurabh, Adv.
                                       Mr. Pushkar Priyadarshi, Adv.

     For Respondent(s)                 Mr. Rajesh Singh, AOR
                                       Mr. Jitendra Chodhary, Adv.
                                       Ms. Shilpa Chohan, Adv.


                         UPON hearing the counsel the Court made the following
                                                O R D E R

List the Special Leave Petition on 16 February 2023.

(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR