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[Cites 0, Cited by 0] [Section 287(2)] [Section 287] [Entire Act]

State of Tamilnadu - Subsection

Section 287(2)(b) in Chennai City Municipal Corporation Act, 1919

(b)until the expiry of thirty days from the date of its publication in the [Official Gazette.] [Substituted for the words 'Fort St. George Gazette' by the Adaptation Order of 1937.]