Delhi High Court - Orders
M/S. Airforce Naval Housing Board Rep. ... vs Union Of India, & Ors on 6 October, 2023
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4626/2019
M/S. AIRFORCE NAVAL HOUSING BOARD REP. BY
GROUP CAPTAIN UPDESH SHARMA ..... Petitioner
Through: Appearance not given
versus
UNION OF INDIA, & ORS. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC
with Mr. Waize Ali Noor, Mr.
Varun Rajawat & Mr. Madhav
Bajaj, Advs. for R-1.
Mr. Anurag Ojha, Sr. Standing
Counsel with Mr. Deepak
Somani, Adv. for R- 2 & 3.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 06.10.2023 A request for accommodation is made on behalf of learned counsel for the petitioner.
Acceding to the same, let this matter be called again on 10.01.2024.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
OCTOBER 6, 2023/kk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/10/2023 at 21:54:25