Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 6 in Goa (Institute Menezes Braganza) (Supplemental Provisions) Act, 1997 6. Repeal. - Any law or order or instrument having the force of law relating to or regulating the affairs of the said Institute, is hereby repealed.
