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[Cites 0, Cited by 0] [Section 25A(2)] [Section 25A] [Entire Act]

Union of India - Subsection

Section 25A(2)(iii) in The Industrial Disputes Act, 1947

(iii)a plantation as defined in clause (f) of section 2 of the Plantations Labour Act, 1951 (69 of 1951).]