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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of Kerala - Subsection

Section 86(1)(c) in Kerala Land Reforms (Tenancy) Rules, 1970

(c)whether the purchase relates to kudikidappu and lands adjoining thereto or another portion of the land in which the kudikidappu is situate;