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[Cites 0, Cited by 0] [Section 122DAB(5)] [Section 122DAB] [Entire Act]

Union of India - Subsection

Section 122DAB(5)(d) in The Drugs and Cosmetics Rules, 1945

(d)use of placebo in a placebo-controlled trial; [where, the standard care, though available, was not provided to the subject as per the clinical trial protocol.] [Inserted by Notification No. G.S.R. 889(E) dated 12.12.2014 (w.e.f. 21.12.1945)]