Section 9(3) in The Punjab Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1978
(3)If the bank has to lease out any land acquired by it under sub-section (1), pending sale thereof as indicated in sub-section (2), the period of lease shall not exceed one year at a time and the lessee shall not acquire any interest in that land or property notwithstanding any provision to the contrary contained in any other law for the time being in force.
