Delhi High Court - Orders
Karan Singh Meena vs The Registrar General, Delhi High Court ... on 11 February, 2022
Author: Vipin Sanghi
Bench: Vipin Sanghi, Jasmeet Singh
$~8.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13881/2019
KARAN SINGH MEENA ..... Petitioner
Through: Mr. Amit Sharma & Mr. Vikash,
Advocates.
versus
THE REGISTRAR GENERAL,
DELHI HIGH COURT & ANR ..... Respondents
Through: Mr. Abhay Pratap Singh, Advocate
for respondent No.1.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 11.02.2022 Adjournment is sought on behalf of the respondent. Adjourned to 15.09.2022. Pleadings be completed by the parties in the meantime.
VIPIN SANGHI, J JASMEET SINGH, J FEBRUARY 11, 2022 kd Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:14.02.2022 18:00:14