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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Telangana - Subsection

Section 81(2)(g) in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(g)the particulars of the ticket such as the value, the period of validity and other particulars in relation thereto;