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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2) in U.P. State Public Service Commission (Regulation of Procedure) Act, 1985

(2)The quorum for a meeting of the Commission shall be one-half of the total members for the time being:Provided that no quorum shall be necessary for a meeting adjourned for want of quorum.