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State of Uttar Pradesh - Section

Section 349 in Uttar Pradesh Municipal Corporation Act, 1959

349. Grih Sthan Yojana (Housing Accommodation Scheme).

- Whenever the Development Committee is of opinion that it is expedient and for the public advantage to provide house accommodation for any class of the inhabitants of the City, [it may by resolution require the Municipal Commissioner] [Substituted by U.P. Act 24 of 1972.] to frame a scheme to be called a "Grih Sthan Yojana" (Housing Accommodation Scheme) for the purpose aforesaid.