Allahabad High Court
Indu Prakash vs Sate Of U.P.Through Secy. Basic Lko And 4 ... on 27 July, 2010
Author: Devendra Kumar Arora
Bench: Devendra Kumar Arora
Court No. - 23 Case :- SERVICE SINGLE No. - 4008 of 2008 Petitioner :- Indu Prakash Respondent :- Sate Of U.P.Through Secy. Basic Lko And 4 Ors. Petitioner Counsel :- Vinay Mishra Respondent Counsel :- C.S.C.,Vishal Verma Hon'ble Devendra Kumar Arora J.
In this case, pleadings have been exchanged. On the joint request of learned counsel for parties, list this petition in the first week of August, 2010 for final hearing. Order Date :- 27.7.2010 Suresh/-