Madhya Pradesh High Court
Ramavtar Singh Kushwah @ Raju Kushwah vs The State Of Madhya Pradesh on 23 September, 2019
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 23/09/2019
Due to paucity of time, the matters are adjourned as under:-
Serial Numbers Next date of listing 54 to 56, 58 to 60-1 In the next week 61 to 66, 68 to 74, 76, After four weeks 77, 79 to 84, 86, 89, 90, 91, 93 to 112, 114 to 138 Interim order, if any, passed earlier shall continue till next date of listing.
Copy of this order be retained in each of the aforesaid matters.
(S.A. Dharmadhikari) Judge rahul RAHUL SINGH PARIHAR 2019.09.27 18:03:02 +05'30'