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[Cites 0, Cited by 0] [Section 49(7)] [Section 49] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 49(7)(b) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(b)has been wrongly determined by the Appellate Tribunal, by reason of a decision on such question of law as is referred to in sub-section (1).