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Supreme Court - Daily Orders

Forum Of Retired Ips Officers (Foripso) vs Union Of India on 12 February, 2018

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

     ITEM NO.19                               COURT NO.11                 SECTION X

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                                Writ Petition(s)(Civil)     No(s).   87 OF 2018

     FORUM OF RETIRED IPS OFFICERS (FORIPSO) & ORS.                       Petitioner(s)

                                                     VERSUS

     UNION OF INDIA & ANR.                                                Respondent(s)

     (FOR ADMISSION and IA No.17261/2018-EX-PARTE STAY)


     Date : 12-02-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT


     For Petitioner(s)                 Mr.   M. Karpaga Vinayagam,Sr.Adv.
                                       Mr.   Purushottam Sharma Tripathi, AOR
                                       Mr.   Mukesh Kumar Singh,Adv.
                                       Mr.   Ravi Chandra Prakash,Adv.
                                       Mr.   Abhishek Tripthi,Adv.
                                       Mr.   Vani Vyas,Adv.
                                       Ms.   Sushma Singh,Adv.
                                       Mr.   Amit,Adv.

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                                O R D E R

The writ petition is allowed to be withdrawn without prejudice to any other remedy in accordance with law.





     (MAHABIR SINGH)                                            (PARVEEN KUMARI PASRICHA)
      COURT MASTER                                                   BRANCH OFFICER


Signature Not Verified

Digitally signed by
MAHABIR SINGH
Date: 2018.02.13
16:50:23 IST
Reason: