Supreme Court - Daily Orders
Forum Of Retired Ips Officers (Foripso) vs Union Of India on 12 February, 2018
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.19 COURT NO.11 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 87 OF 2018
FORUM OF RETIRED IPS OFFICERS (FORIPSO) & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION and IA No.17261/2018-EX-PARTE STAY)
Date : 12-02-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. M. Karpaga Vinayagam,Sr.Adv.
Mr. Purushottam Sharma Tripathi, AOR
Mr. Mukesh Kumar Singh,Adv.
Mr. Ravi Chandra Prakash,Adv.
Mr. Abhishek Tripthi,Adv.
Mr. Vani Vyas,Adv.
Ms. Sushma Singh,Adv.
Mr. Amit,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The writ petition is allowed to be withdrawn without prejudice to any other remedy in accordance with law.
(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
MAHABIR SINGH
Date: 2018.02.13
16:50:23 IST
Reason: