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[Cites 0, Cited by 0] [Section 79(3)] [Section 79] [Entire Act]

State of Kerala - Subsection

Section 79(3)(v) in Kerala Factories Rules, 1957

(v)[ sub-station buildings and out-door transformers and switch yard.] [Item (v) added by SRO No. 1149/2001 dt. 28-12-2001]