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Madhya Pradesh High Court

Pt. Shivshaktilal Sharma Ayurvedic ... vs Union Of India on 11 April, 2023

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari, Prakash Chandra Gupta

                                                         1
                           IN    THE      HIGH COURT OF MADHYA PRADESH
                                                AT INDORE
                                                  BEFORE
                           HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI
                                                     &
                              HON'BLE SHRI JUSTICE PRAKASH CHANDRA GUPTA
                                              ON THE 11 th OF APRIL, 2023
                                            WRIT PETITION No. 5792 of 2023

                          BETWEEN:-
                          PT. SHIVSHAKTILAL SHARMA AYURVEDIC COLLEGE
                          AND HOSPITAL RATLAM (RUN BY NATIONAL MEDICAL
                          COLLEGE EDUCATIONAL TRUST RATLAM) THROUGH
                          ITS DIRECTOR DR. MUKESH GIRI GOSWAMI S/O SHRI
                          MANGUGIRI     GOSWAMI AYUSH GRAM BANJALI
                          SEJAVATA BYPASS BANJALI DISTRICT RATLAM
                          (MADHYA PRADESH)

                                                                                 .....PETITIONER
                          (SHRI ROSHAN VERMA, LEARNED COUNSEL FOR THE PETITIONER)

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY OF     AYURVEDA YOGA AND
                                NATUROPATHY    UNANI    SIDDHA    AND
                                HOMEOPATHY (AAYUSH) AYUSH BHAWAN B
                                BLOCK G.P.O. COMPLEX. I.N.A. NEW DELHI
                                110023

                          2.    NATIONAL COMMISSION FOR INDIAN SYSTEM
                                OF MEDICINE (N.C.I.S.M.) THROUGH ITS
                                CHAIRMAN    ADD: OFFICE 61-65, INDUSTRIAL
                                AREA, JANAKPURI, D-BLOCK NEW DELHI - 110058

                          3.    MEDICAL ASSESSMENT AND RATING BOARD
                                F O R INDIAN SYSTEM OF MEDICINE THROUGH
                                ITS PRESIDENT (N.C.I.S.M.) ADD : OFFICE 61-65,
                                INDUSTRIAL AREA, JANAKPURI, D-BLOCK NEW
                                DELHI - 110058

                          4.    NATIONAL COMMISSION FOR INDIAN SYSTEM
                                OF MEDICINE THROUGH ITS SECRETARY
                                (N.C.I.S.M.) ADD: OFFICE 61-65, INDUSTRIAL
                                AREA, JANAKPURI, D-BLOCK NEW DELHI - 110058
Signature Not Verified
Signed by: SEHAR HASEEN
Signing time: 4/12/2023
6:20:08 PM
                                                                2
                                                                                            .....RESPONDENTS
                          ( SHRI HIMANSHU JOSHI APPEARING ON BEHALF OF DEPUTY
                          SOLICITOR GENERAL.
                          (MS SWATI UKHALE, LEARNED COUNSEL FOR THE RESPONDENT [R-4].

                                  This petition coming on for admission this day, JUSTICE SUSHRUT
                          ARVIND DHARMADHIKARI passed the following:
                                                                 ORDER

Learned counsel for the petitioner seeks leave of this Court to withdraw the present petition with liberty to file afresh, if occasion arises.

Petition stands dismissed as withdrawn with liberty as aforesaid.

                               (S. A. DHARMADHIKARI)                         (PRAKASH CHANDRA GUPTA)
                                        JUDGE                                         JUDGE
                          sh




Signature Not Verified
Signed by: SEHAR HASEEN
Signing time: 4/12/2023
6:20:08 PM