Section 48(2)(iii) in The Orissa Excise Rules, 1965

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State of Odisha - Subsection

Section 48(2)(iii) in The Orissa Excise Rules, 1965

(iii)The expressions "soldier" "member of a soldier's family" "camp follower" do not include an Indian soldier or a member of an Indian soldier's family, or an Indian camp-follower, when such soldier or camp-follower is absent from his regiment.

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State of Odisha - Subsection

Section 48(2)(iii) in The Orissa Excise Rules, 1965