Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 438 in Bihar Board's Miscellaneous Rules, 1958 438. Rules regulating the method of recruitment of the Bihar Civil Service (Executive Branch) and the Junior Civil Service are contained in Appendix W.
