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State of Uttar Pradesh - Section

Section 9 in The U.P. Cane Development Department Ministerial Service Rules, 1978

9. Academic Qualifications.

- A candidate for direct recruitment to the various posts in the service must possess the following qualifications: Name of post Minimum qualifications Preferential qualifications:
  Name of post Minimum qualifications Preferential qualifications
1 Accountants and Range Accountants. (i) Must have passed Intermediate Examination ofthe Board of High School and Intermediate Education, UttarPradesh or an examination recognised by the Governor asequivalent thereto,(ii) Must have passed the DivisionTest Examination conducted by the Accountant-General, U.P. Experience of accounts work in Government Offices for threeyears.
2 Junior Clerk-cum-Typist/Paid Apprentices. The same as laid down in the Subordinate OfficesMinisterial Staff (Direct Recruitment) Rules, 1975.  
3 Stenographers (i) Must have passed Intermediate Examination ofthe Board of High and Intermediate Education, U.P. or anexamination recognised by the Governors as equivalent thereto(ii) Must have minimum speed of 80 words and 25 wordsper minute in Hindi Short-hand and typewriting respectively Knowledge of English Shorthand and typewriting.