Section 100(4) in Maharashtra Factories Rules, 1963
(4)On an application made by the occupier or Manager of the factory, the Chief Inspector may declare in writing any person other than the persons defined in sub-rules (1) and (2) above, as a person holding a position of supervision or management or employed in a confidential position in a factory, if in the opinion of the Chief Inspector, such person holds such position or is so employed.
