Delhi High Court - Orders
Macawber Beekay Private Limited vs Jain Mep Engineering And Projects Llp ... on 24 May, 2023
Author: Amit Bansal
Bench: Amit Bansal
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 129/2023, I.A. 4601/2023 (O-XXXIX R-1& 2 of CPC)
and I.A. 4602/2023 (O-XXVI R-9 of CPC)
MACAWBER BEEKAY PRIVATE LIMITED ..... Plaintiff
Through: Mr.Dhruv Gandhi and Mr.Deepam
Rangwani, Advocates.
versus
JAIN MEP ENGINEERING AND PROJECTS LLP
AND ORS ..... Defendant
Through: Mr.Aalok Jain, Advocate.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 24.05.2023
1. Written statement has been filed on behalf of the defendants.
2. Counsel for the defendants submits that the written statement may be taken as the reply to the interim application.
3. Counsel for the plaintiff submits that replication will be filed during the course of the day.
4. Without prejudice to the rights and contentions of the parties, counsels submit that the parties may be referred for mediation.
5. Accordingly, the parties are referred for mediation before the Delhi High Court Mediation and Conciliation Centre (Mediation Centre).
6. Parties shall appear before the Mediation Centre on 26th May, 2023 at 04.00 PM.
CS(COMM) 129/2023 Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 03:35:24
7. List before Court on 23rd August, 2023 for awaiting the outcome of mediation proceedings.
AMIT BANSAL, J MAY 24, 2023 sr CS(COMM) 129/2023 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 03:35:24