Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 391(2)] [Section 391] [Entire Act] State of Goa - Subsection Section 391(2)(p) in The City of Panaji Corporation Act, 2002 (p)the regulation of contracts with electrical supply companies for the supply of electrical energy;