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State of Haryana - Section

Section 84 in Faridabad Complex Administration Building Rules, 1989

84. Access for the sub-divided plots. Sections 43(2), 57(2)(m).

- Every sub-divided plot shall have an independent direct access entry from a public street of at least 6 metres width. When such a street is intended to be provided inside the original plot for providing access and laying services for the sub-divided plots, the same shall be handed over to Faridabad Complex Administration, free of cost to be declared as public street. Where the street is to be used only as a service land, the width may be reduced to a minimum of 3 metres.