Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Rajasthan - Section Section 30 in The Rajasthan Housing Board Act, 1970 30. Boards sanction to budget. - The Board shall consider the budget laid before it under the last preceding section and sanction it with or without modifications.
