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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Jharkhand - Subsection

Section 55(1)(l) in The Bihar Coal Mining Area Development Authority Act, 1986

(l)determine the amount to be deducted from or added to, as the case may be, contribution leviable from a person in accordance with the provisions contained in Section 72;