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[Cites 0, Cited by 0] [Section 19A(1)] [Section 19A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19A(1)(c) in The M.P. Co-Operative Societies Act, 1960

(c)he or any member of his family, having common interest with him, carries on business similar to one carried on by the society :