Section 31 in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005
31. Copies of maps and proforma for public inspection.
- The applicant shall maintain at his own office and at such other place as may be designated by the Commission the copies of the documents referred to in sub-regulation (5) of regulation 27 for public inspection and furnish to persons applying for them the copies of such documents at a price not exceeding the normal photocopying charges.
