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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(4) in The U.P. Antarim Zila Parishad Act, 1958

(4)The State Government may whenever it so thinks necessary by order in writing issue such direction as it may consider necessary to the Antarim Zila Parishad for the performance of its functions and duties under this Act.