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Rajasthan High Court - Jaipur

Jagdish Meena Son Of Ram Narain Meena vs Khubaram Meena Son Of Raghunath Meena on 16 January, 2023

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 13520/2022

                                    Jagdish Meena Son Of Ram Narain Meena
                                                                                                       ----Petitioner
                                                                        Versus
                                    Khubaram Meena Son Of Raghunath Meena
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Ajay Kumar Verma For Respondent(s) : Mr. Naval Kishore Saini, Adv. on behalf of Mr. S.N. Kumawat, Adv.

HON'BLE MR. JUSTICE INDERJEET SINGH Order 16/01/2023 Mr. Naval Kishore Saini, Adv. appeared on behalf of respondent Nos.1 to 4.

Hence, service is treated as complete.

List this matter for admission on 03.02.2023.

(INDERJEET SINGH),J JYOTI /9 (Downloaded on 19/01/2023 at 12:23:27 AM) Powered by TCPDF (www.tcpdf.org)