Rajasthan High Court - Jaipur
Jagdish Meena Son Of Ram Narain Meena vs Khubaram Meena Son Of Raghunath Meena on 16 January, 2023
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 13520/2022
Jagdish Meena Son Of Ram Narain Meena
----Petitioner
Versus
Khubaram Meena Son Of Raghunath Meena
----Respondent
For Petitioner(s) : Mr. Ajay Kumar Verma For Respondent(s) : Mr. Naval Kishore Saini, Adv. on behalf of Mr. S.N. Kumawat, Adv.
HON'BLE MR. JUSTICE INDERJEET SINGH Order 16/01/2023 Mr. Naval Kishore Saini, Adv. appeared on behalf of respondent Nos.1 to 4.
Hence, service is treated as complete.
List this matter for admission on 03.02.2023.
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