Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 30 in Recycling of Ships Act, 2019 30. Act not to apply to certain ships. - The provisions of this Act shall not apply to such category of Indian ships, as the Central Government may, from time to time, by notification specify:Provided that such ships shall be required to act in such manner as may be prescribed.
