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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(2)(d) in Rajasthan Public Demands Recovery Act, 1952

(d)[ from the date of the decision of an appeal filed by him under section 23-A] [Inserted by Act No. 25 of 1956.]: