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Andhra Pradesh High Court - Amravati

Dr.Kanala Kodanda Reddy vs Sri Prof. Mohd. Hussain on 10 May, 2023

            HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: C.C.No.4781 of 2022

                                  PROCEEDING SHEET


Sl.                                                                           OFFICE
        DATE                               ORDER
No.                                                                            NOTE
10.   10.05.2023   Dr. KMR,J

                            Sole Respondent is present in person

before this Court today i.e., on 10.5.2023.

Sri Butta Vijaya Bhaskar, learned Standing Counsel appearing for the respondent states that the order of this Court is complied with and produced proceedings No.EII (4)/CAS/KKR-Anthr./A.L-14/2023 dated 09.05.2023 and the operative portion of the proceedings reads thus:

"In compliance to the Hon'ble High Court orders 8th read above, as per the Executive Council resolution under 9th read above, and as per orders of the Hon'ble Vice Chancellor 10th read above, Dr K. Kodanda Reddy, Associate Professor, Dept. of Anthropology, S.V.U College of Sciences, Tirupati is eligible for moving from AGP 9000 to AGP 10000 (now Academic Level-13A to Academic Level
14) and designated as Professor in the pay band of Rs.37400-67000 (now Pay matrix Academic level 14 of Rs.144200-218200) consequent on satisfying the API based PBAS conditions laid down by the UGC under Career Advancement Scheme with effect from 04.07.2018, subject to result of W.P.Nos.1717, 6717, 12629 of 2007 pending in the Hon'ble High Court of Judicature at Hyderabad and subject to result of W.P.No.8828 of 2014, 37346 of 2015, C.C.No.4585 of 2022 in W.P.No.15533 of 2022 and C.C.No.1947 in W.P.No.1432 of 2023 pending in the Hon'ble High Court of A.P."

Learned counsel for the respondent served a copy of the proceedings dated 09.05.2023 on the counsel for the petitioner.

2

Learned counsel for the petitioner sought time to get instruction from his client in the matter.

The presence of the Sole Respondent is dispensed with.

Post the matter on 20.06.2023, by deleting from the caption of "for appearance".

_____________ Dr. KMR,J CSR