Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Mumbai International Airport Limited vs Airports Authority Of India on 30 July, 2021

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                         $~6
                         *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                         +     O.M.P. (COMM) 178/2021 & I.A. Nos. 9227/2021 & 9231/2021
                               MUMBAI INTERNATIONAL AIRPORT LIMITED                      ..... Petitioner
                                                  Through Mr P. Chidamberam, Senior Advocate
                                                  With Mr Ankur Chawla, Ms Kanika Singh,
                                                  Mr Abhishek Pandey, Advocates.
                                                  versus

                               AIRPORTS AUTHORITY OF INDIA                ..... Respondent
                                            Through Mr Tushar Mehta, Ld. Solicitor General
                                            of India and with Mr Raghav Shankar, Mr Karan
                                            Lahiri, Ms Arshiya Sharda, Mr Prateek Arora, Mr
                                            Sailender Reddy, Advocates.

                               CORAM:
                               HON'BLE MR. JUSTICE VIBHU BAKHRU
                                          ORDER

% 30.07.2021 [Hearing Held Through Videoconferencing] List for further proceedings on 24.08.2021 at 2.30 p.m. VIBHU BAKHRU, J JULY 30, 2021 pkv Signature Not Verified Digitally Signed By:DUSHYANT RAWAL