Delhi High Court - Orders
Mumbai International Airport Limited vs Airports Authority Of India on 30 July, 2021
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 178/2021 & I.A. Nos. 9227/2021 & 9231/2021
MUMBAI INTERNATIONAL AIRPORT LIMITED ..... Petitioner
Through Mr P. Chidamberam, Senior Advocate
With Mr Ankur Chawla, Ms Kanika Singh,
Mr Abhishek Pandey, Advocates.
versus
AIRPORTS AUTHORITY OF INDIA ..... Respondent
Through Mr Tushar Mehta, Ld. Solicitor General
of India and with Mr Raghav Shankar, Mr Karan
Lahiri, Ms Arshiya Sharda, Mr Prateek Arora, Mr
Sailender Reddy, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 30.07.2021 [Hearing Held Through Videoconferencing] List for further proceedings on 24.08.2021 at 2.30 p.m. VIBHU BAKHRU, J JULY 30, 2021 pkv Signature Not Verified Digitally Signed By:DUSHYANT RAWAL