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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Gujarat - Subsection

Section 73(a) in Gujarat Prohibition Act, 1949

(a)which [*] [The word 'commends' was deleted by Bombay 26 of 1952, Section 34.] solicits the use of or offers any intoxicant or hemp, or