Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 61(2)] [Section 61] [Entire Act]

State of Kerala - Subsection

Section 61(2)(c) in Kerala Cooperative Societies Act, 1969

(c)shall not be liable to attachment or be subject to any other process of any court or other authority;