Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Puducherry - Subsection Section 31(c) in Pondicherry Excise Act, 1970 (c)cultivates or fails to take the measures prescribed for checking the spontaneous growth or for the extirpation of the hemp plant; or
