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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of West Bengal - Subsection

Section 78(1) in The West Bengal Factories Rules, 1958

(1)Except in the case of workers engaged in any work which for technical reasons must be carried on continual throughout the day, the compensatory holidays to be allowed under sub-section (1) of section 53 of the Act shall be so spaced that not more than two holidays are given in one week.