Andhra Pradesh High Court - Amravati
M/S.Zuari Cements Ltd vs Asst.Commissioner,Ct,Kadapa, 3 on 25 July, 2022
41 HIGH COURT OF ANDHRA PRADESH : AMARAVATI MAIN CASE: W.P.No.40772 of 2015 PROCEEDINGS SHEET Sl. DATE ORDER OFFICE No. NOTE (Through Physical Mode)
5. 25.07.2022 This matter has been listed today along with W.P.No.197 of 2022 and batch.
Mr. Bhaskar Reddy Vemireddy, learned counsel for the petitioner, prays for listing this matter separately. Delink this case from W.P.No.197 of 2022 & batch and list it separately in the 1st week of September, 2022.
PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J
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