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State of Odisha - Section

Section 1 in Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006

1. Short Title, Commencement and Interpretation.

- (i) These Regulations shall be called the Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006.
(ii)These Regulations extend to the whole of the State of Orissa.
(iii)These Regulations shall come into force on the date of their publication in the Official Gazette.
(iv)These Regulations are to be read with Orissa Electricity Regulatory Commission (Terms & Conditions for Open Access) Regulations, 2005 as amended from time to time.