Section 80(2) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001
(2)Notwithstanding anything contained in sub-regulation (1) if it becomes necessary to locate water closet, privy, urinal, bathroom or washing place near the main staircase or entrance, they shall be completely screened off by a partition wall, from the floor to the ceiling without any opening in such partition well except a door.
